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[Cites 0, Cited by 1] [Section 72A(1)] [Section 72A] [Entire Act]

Union of India - Subsection

Section 72A(1)(b) in The Income Tax Act, 1961

(b)a banking company referred to in clause (c) of section 5 of the Banking Regulation Act, 1949 (10 of 1949) with a specified bank; or