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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Constitution Subarticle

Section 9(5) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016

(5)Parliament may, by law, formulate the principles for determining the place of supply, and when a supply of goods, or of services, or both takes place in the course of inter-State trade or commerce.".