Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119A(2)] [Section 119A] [Entire Act] State of Maharashtra - Subsection Section 119A(2)(a) in The Mumbai Municipal Corporation Act, 1888 (a)any sums borrowed in exercise of the powers conferred by or under this Act for the purposes of Chapters IX and X;