Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Madhya Pradesh - Subsection Section 15(iv) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977 (iv)omit to assist in the maintenance of discipline or give an assistance to an officer of the receiving centre/certified institution when called upon to do so;
