Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 346 in Rules under the United Provinces Excise Act, 1910

346. Direct management of shops or farms to be avoided.

- Except where such a course is absolutely unavoidable, direct management of shops or farms should be resorted to even as a temporary measure. Recourse should not be had to this expedient without the approval of the Excise Commissioner. The latter officer will exercise his own discretion as to whether the circumstances of the case justify the proposal.Section XXXI-General conditions to be observed by all Licensees