Madhya Pradesh High Court
Anand V.Bhardwaj vs The State Of Madhya Pradesh on 8 January, 2018
THE HIGH COURT OF MADHYA PRADESH WP-4869-2009 (ANAND V.BHARDWAJ Vs THE STATE OF MADHYA PRADESH) 36 Gwalior, Dated : 08-01-2018 None for the parties.
The counsel are not appearing because of the call by State Bar Council to abstain from Court work in respect to some incident at Indore.
List in the week commencing from 12.02.2018.
(SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
Aman