Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Merchant Shipping (Maritime Labour) Rules, 2016 5. Medical fitness certificate. - No person shall be engaged as seafarer unless he is certified as medically fit and holds a medical fitness certificate as provided under the Act.
