Bombay High Court
Sameer S/O. Sureshchandra Tripathi vs State Of Maharashtra Thr. P.S.O. ... on 26 October, 2018
Author: S.B. Shukre
Bench: S.B. Shukre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION U/S 482 NO. 612 OF 2018
Sameer S/o. Sureshchandra Tripathi ....Petitioner
V/S
State Of Maharashtra Thr. P.s.o. Dhantoli Police ....Respondent
Station Nagpur And Others Masood Shareef Aadil Anwar J. Mirza For Petitioner App Sumit G Joshi Akshaya M. Kshirsagar Rishabh Khemuka For/r-2 And 3 Charuhas B. Dharmadhikari Mayuri J. Kulkarni Gayatri B. Dharmadhikari For R-2 & R-3 For Respondent CORAM : S.B. SHUKRE, J DATE : 26th October, 2018 P.C. :
S.O. after diwali vacation at the request of Shri R khemuka adv for R No.2.
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