Bombay High Court
Baf-Hira Builders Pvt. Ltd vs Shri. Nirmal Deshmukh, The Collector on 18 November, 2019
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
P.H. Jayani 21 AND 45.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 149 OF 2012
BAF-Hira Builders Pvt. Ltd. .....Petitioner
v/s.
Nirmal Deshmukh, The Collector ......Respondent
WITH
INTERIM APPLICATION NO. 1 OF 2019
IN
WRIT PETITION NO. 7104 OF 2002
M/s. BAF-Hira Builders Pvt. Ltd. .....Petitioner
v/s.
The Collector, Bombay Suburban,
District and Anr. ......Respondents
WITH
CIVIL APPLICATION NO. 1210 OF 2007
WITH
CIVIL APPLICATION NO. 2299 OF 2007
IN
WRIT PETITION NO. 7104 OF 2002
The State of Maharashtra and ors. .....Petitioners
v/s.
M/s. BAF Hire Builders Pvt. Ltd. ......Respondent
WITH
WRIT PETITION NO. 7496 OF 2002
Daryanani (Indo-Saigon) Construction
and anr. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
Mr. Vishal Kanade, Hrushi Narvekar, Shaheda Madraswala
and Samrudhi Chothani for the Petitioner in WP/7104/2002 and
CP/149/2012.
Mr. Santosh Parad for Respondent No.2 (MCGM) in CP/149/2012.
Mr. A.I. Patel, Addl.GP a/w. Ms.P.N. Diwan, AGP for the State.
Mr. Jagdish Hegde for the Applicant in IA/1/2019.
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P.H. Jayani 21 AND 45.doc
CORAM: A.A. SAYED, AND
SMT. ANUJA PRABHUDESSAI, JJ.
DATE : 18TH NOVEMBER, 2019. P. C. :-
. The above Petitions be tagged along with CAW/494/2019 and CAW/135/2019 in WP/7104/2002; CAW/2741/2017 and CAW/2742/2017 in WP/2004/2015 and be listed on 09 th December, 2019.
Digitally
signed by
Preeti Preeti H.
Jayani (SMT. ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.)
H. Date:
Jayani 2019.11.20
13:24:22
+0530
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