Supreme Court - Daily Orders
State Of Karnataka And Anr. Etc. Etc vs National Mineral Development ... on 13 November, 2024
Bench: Pankaj Mithal, Sanjay Kumar
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ITEM NO.101 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 3974-4068/2016
STATE OF KARNATAKA AND ANR. ETC. ETC. Appellant(s)
VERSUS
NATIONAL MINERAL DEVELOPMENT
CORPORATION LTD. ETC. ETC. Respondent(s)
(IA No. 46780/2022 - APPLICATION FOR TAKING ON RECORD)
WITH
SLP(C) No. 15030-15050/2016 (IV-A)
( FOR [PERMISSION TO FILE ANNEXURES] ON IA 22/2016)
C.A. No. 4069/2016 (IV-A)
C.A. No. 4929/2016 (IV-A)
C.A. No. 6099/2016 (IV-A)
C.A. No. 7337-7338/2016 (IV-A)
C.A. No. 8824/2016 (IV-A)
(IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 25043/2016 (IV-A)
(FOR EXEMPTION FROM FILING O.T. ON IA 3/2016
SLP(C) No. 25041/2016 (IV-A)
( FOR EXEMPTION FROM FILING O.T. ON IA 3/2016)
SLP(C) No. 25046/2016 (IV-A)
( FOR EXEMPTION FROM FILING O.T. ON IA 3/2016
FOR ON IA 4/2016)
C.A. No. 7039/2016 (IV-A)
C.A. No. 9312/2016 (IV-A)
Signature Not Verified
W.P.(C) No. 708/2016 (X)
Digitally signed by
babita pandey
Date: 2024.11.14
17:05:27 IST
Reason:
IA No. 3/2017 - INTERVENTION APPLICATION
IA No. 2/2016 - PERMISSION TO FILE ANNEXURES
IA No. 1/2016 - STAY APPLICATION)
2
C.A. No. 3214-3271/2018 (IV-A)
(IA No. 46777/2022 - APPLICATION FOR TAKING ON RECORD)
C.A. No. 7392/2018 (IV-A)
C.A. No. 7393/2018 (IV-A)
C.A. No. 8510/2018 (IV-A)
SLP(C) No. 4559/2022 (IV-C)
(IA No. 37004/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 4102/2016 (IV-A)
C.A. No. 7041/2016 (IV-A)
C.A. No. 7043/2016 (IV-A)
C.A. No. 7044/2016 (IV-A)
Date : 13-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. S K Bagaria, Sr. Adv.
Mr. D. L. Chidananda, AOR
Mr. Shubhranshu Padhi, Adv.
Mr. Prateek Chadha, A.A.G.
Mr. Sreekar Aechuri, Adv.
Mr. Ishan Roy Chaudhary, Adv.
Mr. D.girish Kumar, Adv.
Mr. Jay Nirupam, Adv.
Mr. Niroop Sukirthy, Adv.
Mr. Pranav Giri, Adv.
Mr. Ekansh Sisodia, Adv.
Mr. A. M. Harshavardini, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Apoorv Kurup, AOR
Ms. Nidhi Mittal, Adv.
Mr. Gurjas Singh Narula, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Kumar Dushyant Singh, AOR
Mr. Rohit Sharma, Adv.
Mr. Aditya Narayan, Adv.
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Mr. Nikhil Purohit, Adv.
Mr. Jatin Lalwani, Adv.
Ms. Pratiksha Nagayach, Adv.
Mr. Jay Rawat, Adv.
Mr. Vidit Chauhaan, Adv.
Mr. S. K. Kulkarni, Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Ms. Uditha Chakravarthy, Adv.
Mr. E. C. Agrawala, AOR
Mr. Sunil Gupta, Sr. Adv.
Mr. Sunil Dogra, Adv.
Mr. Vivek Vishnoi, Adv.
Mr. Rishikesh Madhav, Adv.
Mr. Abhishek Sharma, AOR
Mr. Balaji Srinivasan, AOR
Mr. Rohan Dewan, Adv.
Mr. Vishwaditya Sharma, Adv.
Mr. Subornadeep Bhattacharjee, Adv.
Mr. Aditya Nath, Adv.
Mr. Javedur Rahman, AOR
For Respondent(s) Mr. R. Chandrachud, AOR
Mr. Dhuli Venkata Krishna, Adv.
Mr. Abhishek Sharma, AOR
Mr. Sumit Goel, Adv.
Ms. Swati Bhardwaj, Adv.
Mr. Abhishek Thakral, Adv.
Ms. Apurba Pattanayak, Adv.
M/s. Parekh & Co., AOR
Mrs. K. Radha, Adv.
Mr. K. Maruthi Rao, Adv.
Mrs. Anjani Aiyagari, AOR
Mr. S. K. Bagaria, Sr. Adv.
Mr. Prateek K Chadha, A.A.G.
Mr. V. N. Raghupathy, AOR
Mr. Shubhranshu Padhi, Adv.
Mr. Sreekar Aechuri, Adv.
Ms. Swarupama Chaturvedi, Sr. Adv.
Ms. Archana Pathak Dave, Sr. Adv.
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Ms. Ruchi Kohli, Adv.
Mr. Annirudh Sharma-II, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. S Ganesh, Sr. Adv.
Mr. Yashraj Singh Deora, Sr. Adv.
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Sarthak Dora, Adv.
Ms. Ayushi Bansal, Adv.
Mr. Aryan Srivastava, Adv.
Mr. Aakash Thakur, Adv.
Mr. R Venkataramani, Attorney General for India
Ms. Nidhi Mittal, Adv.
Mr. Gurjas Singh Narula, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Apoorv Kurup, AOR
Mr. Sunil Kumar Jain, AOR
Mr. Balaji Srinivasan, AOR
M/S. Lawyer S Knit & Co, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Mahesh Thakur, AOR
Mr. Ranvijay Singh Chandel, Adv.
Mrs. Geetanjali Bedi, Adv.
Ms. Adviteeya, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. H. D. Thanvi, Adv.
Mr. Achal Singh Bule, Adv.
Mr. Nikhil Kumar Singh, Adv.
Mr. Rishi Matoliya, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Saurabh Mishra, Sr. Adv.
Mr. Sarad Kumar Singhania Aor, Adv.
Ms. Aarushi Singh, Adv.
Mr. Sunny Choudhary, AOR
Ms. Kiran Suri, Sr. Adv.
Mr. K. N. Phanindra, Sr. Adv.
Mr. S.J. Amith, Adv.
Ms. Vidushi Garg, Adv.
Dr. (mrs. ) Vipin Gupta, AOR
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Mr. D. Abhinav Rao, AOR
Mr. Ninad Laud, Adv.
Mr. Jayant Mohan, AOR
Mr. Zubin Dash, Adv.
Ms. Adya Shree Dutta, Adv.
Mr. Gaichangpou Gangmei, AOR
Mr. Kailas Bajirao Autade, AOR
Mr. Yashraj Singh Deora, Sr. Adv.
Mr. Anand Varma, AOR
Ms. Adyasha Nanda, Adv.
Mr. Danish Zubair Khan, AOR
Dr. A. M. Singhvi, Sr. Adv.
Mr. S. Ganesh, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ninad Laud, Adv.
Mr. Dhananjay Mishra, Adv.
Mr. Anshuman Srivastava, Adv.
Ms. Manavi Agarwal, Adv.
Ms. Sayaree Basu Mallick, Adv.
Mr. Abhinabh Garg, Adv.
Mr. Himanshu Sarashwat, Adv.
Mr. Uday Aditya Jetley Pocha, Adv.
Mr. E. C. Agrawala, AOR
Mr. Raju Ramchandaran, Sr. Adv.
Mr. Manish Kumar Choudhary, Adv.
Mr. Ashutosh Kumar, Adv.
Ms. Srishti Choudhary, Adv.
Ms. Shefali Choudhary, Adv.
Ms. Namita Choudhary, AOR
Mr. Som Raj Choudhury, AOR
Mr. P. Chidambaram, Sr. Adv.
Mr. Anantha Narayana M. G., AOR
Mr. Ninad Laud, Adv.
Mr. Dhananjay Mishra, Adv.
Mr. Anshuman Shrivastava, Adv.
Mr. M. L. Gopalakrishna, Adv.
Mr. Vikram Hegde, AOR
Mr. Abhinav Hansaraman, Adv.
Mr. D L N Rao, Sr. Adv.
Mr. Ankur S. Kulkarni, Adv.
Mr. Nirnimesh Dube, Adv.
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Mr. Anirudh Anand, Adv.
Mrs. Priya S. Bhalerao, Adv.
Mr. Kumar Dushyant Singh, AOR
Mr. Aditya Narayan, Adv.
Mr. Rohit Sharma, Adv.
Mr. Jatin Lalwani, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Nikhil Purohit, Adv.
Ms. Ms. Pratiksha Nagayach, Adv.
Mr. Pratiksha Nagayach, Adv.
Mr. Vidit Chauhan, Adv.
Mr. Jay Rawat, Adv.
Mr. D L N Rao, Sr. Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Ms. Uditha Chakravarthy, Adv.
Mr. Anirudh Anand, Adv.
Mr. Varun Kanwal, Adv.
Mr. S. K. Kulkarni, Adv.
Ms. Manju Jetley, AOR
Mr. Kumar Dushyant Singh, AOR
Mr. Aditya Narayan, Adv.
Mr. Rohit Sharma, Adv.
Mr. Jatin Lalwani, Adv.
Mr. Nikhil Purohit, Adv.
Ms. Pratiksha Nagayach, Adv.
Mr. Vidit Chauhan, Adv.
Mr. Jay Rawat, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
These appeals/writ petition(s)/special leave petition(s) are not taken up for hearing today but they will remain on Board. In the meantime, steps for service on the unserved respondent(s) will be taken within a period of seven days from today by all modes, including dasti.
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR