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Bombay High Court

Essar Procurement Services Ltd vs Paramount Constructions on 22 November, 2018

Author: S.C. Gupte

Bench: S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          ARBITRATION PETITION NO. 471 OF 2012

 Essar Procurement Services Ltd.                    ....Petitioner
             V/S
 Paramount Constructions                         ....Respondent

Ms Aditi Bajaj i/b ALMT Legal for Respondent CORAM : S.C. GUPTE, J DATE : 22nd November, 2018 P.C. :

Remove from board.
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