Bombay High Court
Essar Procurement Services Ltd vs Paramount Constructions on 22 November, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 471 OF 2012
Essar Procurement Services Ltd. ....Petitioner
V/S
Paramount Constructions ....Respondent
Ms Aditi Bajaj i/b ALMT Legal for Respondent CORAM : S.C. GUPTE, J DATE : 22nd November, 2018 P.C. :
Remove from board.
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