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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(2)(x) in Rajasthan Minor Mineral Concession Rules, 2017

(x)use drills either equipped with dust extractors or operated with water injection system for wet drilling to control the pneumoconiosis and silicosis;