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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(1)(d) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(d)[* * * *] [Clause (d) was deleted by Maharashtra 21 of 1994, Section 66(1)(b)]