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State of Tamilnadu - Section

Section 2 in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

2. Application.

- The rules shall apply to all members of the establishment under a Town Panchayat (other than those in superior service) whether permanent, temporary or officiating whose pay or the maximum pay of the posts held by them does not exceed Rs.720 per mensem.