Supreme Court - Daily Orders
Nikhil Siddapa Erandole vs Shubhangi Nikhil Erandole on 30 January, 2020
Bench: N.V. Ramana, Sanjiv Khanna, Krishna Murari
ITEM NO.1 COURT NO.2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s).31/2020
NIKHIL SIDDAPA ERANDOLE Petitioner(s)
VERSUS
SHUBHANGI NIKHIL ERANDOLE & ORS. Respondent(s)
(FOR ADMISSION and IA No.9504/2020-STAY APPLICATION)
Date : 30-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Samrat Shinde, Adv.
Mr. Rishi Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. No ground for transfer of case is made out. The transfer petition is accordingly dismissed. As a sequel to the above, pending interlocutory application also stands disposed of.
(SATISH KUMAR YADAV) (RAJ RANI NEGI)
AR-CUM-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2020.01.30
17:20:33 IST
Reason: