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Supreme Court - Daily Orders

Nikhil Siddapa Erandole vs Shubhangi Nikhil Erandole on 30 January, 2020

Bench: N.V. Ramana, Sanjiv Khanna, Krishna Murari

     ITEM NO.1                             COURT NO.2                SECTION XVI-A

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

                           Transfer Petition(s)(Criminal) No(s).31/2020

     NIKHIL SIDDAPA ERANDOLE                                           Petitioner(s)

                                                   VERSUS

     SHUBHANGI NIKHIL ERANDOLE & ORS.                                  Respondent(s)

     (FOR ADMISSION and IA No.9504/2020-STAY APPLICATION)

     Date : 30-01-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE SANJIV KHANNA
                         HON'BLE MR. JUSTICE KRISHNA MURARI

     For Petitioner(s)             Mr. Samrat Shinde, Adv.
                                   Mr. Rishi Jain, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner. No ground for transfer of case is made out. The transfer petition is accordingly dismissed. As a sequel to the above, pending interlocutory application also stands disposed of.




     (SATISH KUMAR YADAV)                                             (RAJ RANI NEGI)
          AR-CUM-PS                                                 ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2020.01.30
17:20:33 IST
Reason: