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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Telangana - Subsection

Section 23(2)(b) in THE TELANGANA STATE BUILDING PERMISSION APPROVAL AND SELF CERTIFICATION SYSTEM (TS-bPASS) ACT, 2020

(b)“Director” in relation to a firm means a partner in the firm.