Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 11 April, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.6 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.165309/2021-EXEMPTION FROM FILING O.T. )
Date : 11-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Biswajit Deb, Sr. Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to all the respondents, returnable on 17th May, 2022.
Dasti, in addition, is permitted. In the meantime, learned counsel for the petitioner is at liberty to serve the learned Standing Counsel for the Union of India and Ors.
(NISHA KHULBEY) (VIRENDER SINGH) (SENIOR PERSONAL ASSISTANT) BRANCH OFFICER Signature Not Verified Digitally signed by POOJA SHARMA Date: 2022.04.13 20:12:53 IST Reason: