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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Chattisgarh - Subsection

Section 189(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)If the brakes of the trailer can be operated by the driver of the drawing motor vehicle, or by some other person carried on that vehicle such other person in addition to the driver shall be carried on that vehicle and one person on the last trailer in train in accordance with the provision of sub-clause (ii) of clause (a).