Bombay High Court
Navab Abbunakkar Pallavkar vs Mangaon Nagar Panchayat Through Chief ... on 16 January, 2020
Author: R.I. Chagla
Bench: S.C. Dharmadhikari, R. I. Chagla
Suresh 1/1 1084-IAG-91.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.91 OF 2019
WITH
IA-NOS.1, 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20,
21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40,
41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60,
61, 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80,
81, 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92 WITH 93 OF 2019
WITH
CIVIL APPLICATION NO.66 OF 2019
IN
PUBLIC INTEREST LITIGATION NO.126 OF 2014
WITH
WRIT PETITION NO.10252 OF 2019
WITH
WP-NOS.10256, 10264, 10266, 10267, 10268, 10274, 10275, 10588,
10589, 10590, 10591, 10592, 11419 WITH WP-11511 OF 2019
WITH
WPST-NOS.26004, 26005, 26007, 26044, 26045, 26102, 26179, 26264,
26388, 26550, 26650, 26651, 26777, 26951 WITH 26972 OF 2019
Office Notes, Office
Memoranda of Coram,
appearances, Court's Court's or Judge's Orders
order or Directions and
Registrar's Orders
Mr. Shubro Dey with Mr. Apporv Srivastav i/by
Mr. Avinash Lalwani for the Intervener/s.
Mr. B.V. Samant, AGP, for the Respondent-State.
Mr. G.S. Hiranandani h/f Mr. C.G. Gavnekar for
Respondent No.4 in PIL-126/2014.
CORAM: S.C. DHARMADHIKARI &
R.I. CHAGLA, JJ.
DATE : JANUARY 16, 2020 At the request of Mr. Samant and to enable him to place on record the events subsequent to our earlier order, stand over to 23-1-2020.
(R.I. CHAGLA, J.) (S.C. DHARMADHIKARI, J.)
Digitally signed
by SURESH
SURESH JAGDISH
JAGDISH SAJNAWAT
SAJNAWAT Date:
2020.01.20
12:16:49 +0530