Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Navab Abbunakkar Pallavkar vs Mangaon Nagar Panchayat Through Chief ... on 16 January, 2020

Author: R.I. Chagla

Bench: S.C. Dharmadhikari, R. I. Chagla

    Suresh                                      1/1                      1084-IAG-91.2019.doc

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION
                           INTERIM APPLICATION NO.91 OF 2019
                                                WITH
             IA-NOS.1, 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20,
            21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40,
            41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60,
            61, 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80,
                 81, 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92 WITH 93 OF 2019
                                                WITH
                             CIVIL APPLICATION NO.66 OF 2019
                                                  IN
                     PUBLIC INTEREST LITIGATION NO.126 OF 2014
                                            WITH
                            WRIT PETITION NO.10252 OF 2019
                                            WITH
               WP-NOS.10256, 10264, 10266, 10267, 10268, 10274, 10275, 10588,
                 10589, 10590, 10591, 10592, 11419 WITH WP-11511 OF 2019
                                            WITH
              WPST-NOS.26004, 26005, 26007, 26044, 26045, 26102, 26179, 26264,
                26388, 26550, 26650, 26651, 26777, 26951 WITH 26972 OF 2019
    Office Notes, Office
    Memoranda of Coram,
    appearances,     Court's                          Court's or Judge's Orders
    order or Directions and
    Registrar's Orders
                                 Mr. Shubro Dey with Mr. Apporv Srivastav i/by
                                 Mr. Avinash Lalwani for the Intervener/s.
                                 Mr. B.V. Samant, AGP, for the Respondent-State.
                                 Mr. G.S. Hiranandani h/f Mr. C.G. Gavnekar for
                                 Respondent No.4 in PIL-126/2014.

                                                 CORAM: S.C. DHARMADHIKARI &
                                                        R.I. CHAGLA, JJ.

DATE : JANUARY 16, 2020 At the request of Mr. Samant and to enable him to place on record the events subsequent to our earlier order, stand over to 23-1-2020.



                                  (R.I. CHAGLA, J.)                   (S.C. DHARMADHIKARI, J.)
           Digitally signed
           by SURESH
SURESH     JAGDISH
JAGDISH    SAJNAWAT
SAJNAWAT   Date:
           2020.01.20
           12:16:49 +0530