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Himachal Pradesh High Court

State Of H.P vs . Lalit Kumar @ Lucky on 22 July, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

State of H.P vs. Lalit Kumar @ Lucky .

Cr. Revision No. 383 of 2022 22.07.2022 Present: Mr. Kunal Thakur, Deputy Advocate General for the petitioner.

At the request of learned Deputy Advocate General, list on 29th July, 2022.





             July 22, 2022

                 (naveen)
                                     to                 ( Satyen Vaidya )
                                                              Judge









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