Himachal Pradesh High Court
State Of H.P vs . Lalit Kumar @ Lucky on 22 July, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P vs. Lalit Kumar @ Lucky .
Cr. Revision No. 383 of 2022 22.07.2022 Present: Mr. Kunal Thakur, Deputy Advocate General for the petitioner.
At the request of learned Deputy Advocate General, list on 29th July, 2022.
July 22, 2022
(naveen)
to ( Satyen Vaidya )
Judge
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