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[Cites 0, Cited by 2] [Entire Act]

State of Uttar Pradesh - Section

Section 75 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

75. Legal representatives entitled to receive the grant.

- In the case of death of the intermediary entitled to be paid the rehabilitation grant under Section 73, his legal representative shall be entitled to receive and be paid the said grant.