Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act] State of Rajasthan - Subsection Section 78(3)(c) in Rajasthan Co-operative Societies Act, 1965 (c)into which such Insured Co-operative Bank is divided or reorganised under the provisions of section 16 or 17 of the Act.]