Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jammu-Kashmir - Subsection Section 18(3) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.) (3)causing, however innocently, a party to an agreement to make a mistake as to the substance of the thing which is the subject of the agreement.
