Orissa High Court
Aska Cooperative Sugar vs State Of Odisha And Others on 3 December, 2025
Author: S.K. Sahoo
Bench: S.K. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.16195 of 2024
Aska Cooperative Sugar .... Petitioner
Industries Limited,Ganjam
Mr.Nihal Rath, Advocate
-versus-
State of Odisha and others
.... Opp. Parties
Mr.Jateswar Nayak, AGA
Ms. Deepali Mahapatra, Advocate
(for O.Ps. 3 to 34)
CORAM:
HON'BLE MR. JUSTICE S.K. SAHOO
HON'BLE MR. JUSTICE S. S. MISHRA
ORDER
Order No. 03.12.2025
07. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
Mr. Nihal Rath, learned counsel for the petitioner submits that he intends to file an affidavit by the Managing Director of Aska Cooperative Sugar Industries relating to the status of the opposite parties 3 to 34.
List this matter on 8th December 2025 along with W.P.(C) No. 30354 of 2024.
Affidavit shall be filed in the meantime after serving a copy of the same on the learned counsel for the opposite parties.
( S.K. Sahoo) Judge (S.S. Mishra) Signature Not Verified Judge Digitally Signed PKSahoo Signed by: PRAMOD KUMAR SAHOO Reason: Authentication Location: ORISSA HIGH COURT Date: 05-Dec-2025 10:56:58 Page 1 of 1