Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21A] [Entire Act]

State of Telangana - Subsection

Section 21A(4) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(4)The decision of the Government and subject to the decision of the Government, the decision of the appellate authority, shall be final.] [Sub-sections (3) to (3-D) substituted by Act No.25 of 1976.]