Chattisgarh High Court
Sunil Kumar Mathur vs Airport Authority Of India, 12 ... on 20 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1110 of 2018
Sunil Kumar Mathur Versus Airport Authority Of India & Others
20/04/2018 Shri Kishore Bhaduri, counsel for the petitioner.
Heard.
Issue notice to the respondents on admission
and IA No.1, application for grant of interim relief, on payment of PF as per rules, failing which the Writ Petition shall automatically stand dismissed without further reference to the Court. Notices be made returnable within 6 weeks.
In the meanwhile, the respondents shall not terminate the petitioner's contract dehors the terms of the contract.
Sd/- Sd/-
Judge Judge
(Prashant Kumar Mishra) (Ram Prasanna Sharma) Barve