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[Cites 0, Cited by 0] [Section 316] [Entire Act]

State of Rajasthan - Subsection

Section 316(3) in Rajasthan Panchayati Raj Rules, 1996

(3)The Head of Office shall make suitable seating arrangement for the Panchas/Members and the staff of Panchayati Raj Institution and for the public attending the office.