Kerala High Court
K.X.Martin & Others vs K.S.E.B. & Another on 19 November, 2021
Author: Murali Purushothaman
Bench: Murali Purushothaman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
WP(C) NO. 33600 OF 2010
PETITIONERS:
1 K.X.MARTIN,ASSISTANT ENGINEER (CIVIL), GENERATION
DIVISION, K.S.E.B., KALLARKUTTY, IDUKKI DISTRICT.
2 SUDHEESH K.N.
ASSISTANT ENGINEER (CIVIL), CHIMMONY DIVISION,
K.S.E.B., CHIMMONY DAM P.O., THRISSUR DISTRICT.
3 SURESH KUMAR P.
ASSISTANT ENGINEER (CIVIL), CIVIL SUB DIVISION,
K.S.E.B., PEECHI P.O., THRISSUR DISTRICT.
4 P.M.MATHAI,ASSISTANT ENGINEER (CIVIL), THOTTIYAR
HYDRO ELECTRIC PROJECT, K.S.E.B., THATTEKKANNI P.O.,
KARIMANAL, IDUKKI DISTRICT.
BY ADVS.
DR.K.P.SATHEESAN
SRI.ANOOP.V.NAIR
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD (K.S.E.B IN SHORT)
REP. BY ITS SECRETARY, VYDYUTHI BHAVANAM, PATTOM,
THIRUVANANTHAPURAM-4
2 THE CHIEF ENGINEER (H.R.M.)
KERALA STATE ELECTRICITY BOARD, VYDYUTHI BHAVANAM,
PATTOM, THIRUVANANTHAPURAM-4.
BY SRI.M.K.THANKAPPAN, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) 33600/2010 2
JUDGMENT
Sri.M.K Thankappan, the learned standing counsel for K.S.E.B, submits that the petitioners have been promoted as Assistant Executive Engineers (Civil) during the pendency of this writ petition. This is recorded. Accordingly, the writ petition is closed.
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MURALI PURUSHOTHAMAN JUDGE W.P.(C) 33600/2010 3 APPENDIX PETITIONERS' EXHIBITS:
P1:TRUE COPY OF HE BOARD ORDER NO.LAS.I/18124/2002 DATED 27.11.2004.
P2:TRUE COPY OF THE NOTE SUBMITTED BY THE SECRETARY OF THE BOARD TO THE 2ND RESPONDENT DATED 29.5.2010.
P3:TRUE COPY OF THE ORDER B.O(FM) NO.2007/2010 (GPC4/RMU- PGL/51/09) DATED 31.7.2010.
P4:TRUE COPY OF THE REPRESENTATION FILED BY THE FIRST PETITIONER DATED 7.8.2010.
P5:TRUE COPY OF THE JUDGMENT DATED 17.8.2010 IN W.P. (C)NO.25820/2010.
P6:TRUE COPY OF THE ORDER NO.EB6(B)/WP(C)NO.25820/2010 DATED 4.10.2010 ISSUED BY THE 2ND RESPONDENT.
P7:TRUE COPY OF THE SEPARATE SENIORITY LIST PUBLISHED BY THE 2ND RESPONDENT AS PER ORDER NO.EB/GR.(C)/AE/SL(QUOTA)/06-07 DATED 12.1.2007.
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