Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(4) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(4)A Market Committee may at anytime during the year for which any budget has been sanctioned cause a revised or supplementary budget to be passed and sanctioned in the same manner as it were an original budget.