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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(2)(e) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(e)the form of application for grant of a licence and fee to be paid therefor, under sub-section (1) of Section 20;