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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(v) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(v)the Authority may ensure that the irrigation Status Report is published by the Government every year, such report shall contain all statistical data relating to irrigation including details in respect of district wise irrigation potential created and its actual utilisation;