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State of Rajasthan - Section

Section 33 in Rajasthan Registration Rules, 1955 Volume II

33. Division or Circle of Deputy Inspector General.

- Each of these Deputy Inspector General is in-charge of a Division or circle. The Jaipur Division or Circle with head quarters at Jaipur is in the charge of the Deputy Inspector General of Registration, Jaipur. The Jodhpur Division or circle with headquarters at Jodhpur is in the charge of the Deputy Inspector General of Registration. Jodhpur. Similarly there are Deputy Inspector General of Registration in three other Divisions of State, viz., Bikaner, Udaipur and Kotah.