Calcutta High Court (Appellete Side)
(Monthly List) vs The Union Of India & Ors on 14 August, 2018
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1 14.08.2018
WP 5611 (W) of 2018 Court No. 14 Item No. SL - 04 snandy M/S Auto Fuel & Services-I & Ors. (MONTHLY LIST) Vs. The Union of India & Ors.
None appears for the parties. No accommodation is prayed for.
Let this matter stand over and appear in the Monthly List of January 2019.
(Rajasekhar Mantha, J.)