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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(iv) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(iv)The candidates selected and admitted into Professional Courses shall pay the fee as prescribed by the University towards the fee payable to the University, which is non-refundable.