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State of Odisha - Section

Section 9 in The Orissa Staff Selection Commission Rules, 1993

9. Preference for the posts by the candidate.

- A candidate is required to indicate the order of preference for the post for which he intends to appear at the combined competitive examination and the service in which he wants to be appointed, if selected, in his application form, in case the Commission decides to conduct an examination for common category of posts.