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State of Uttarakhand - Section

Section 14 in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

14. Muster roll movement form.

- To ensure the payment of wages within fifteen days to the workers, it is must necessary to include muster roll under MGNREGA in prescribed time. For this the enclosed format is determined for movement of muster roll, whereby, movement of muster roll from the Programme Officer to the Executive Agecy and to esure movement of muster roll to the Programme Officer for include in MIS again from the Executive Agency. It shall be the responsibility of the Programme Officer to observe it regularly.The Muster roll movement format is specified in the Appendix B.