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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Puducherry - Subsection

Section 61(iii) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(iii)application or petition to a Collector or other Officer making a settlement of land revenue, relating to matters connected with the assessment of land, or with the ascertainment of rights thereto or interest therein, if presented previous to the final confirmation of such settlement;