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Madhya Pradesh High Court

Akshay Kumar Gupta And 4 Ors. vs Principal Secretary The State Of Madhya ... on 19 October, 2016

WP-9208-201 1

(AKSHAYKUIWAR GUPTA AND 4 ORS. Vs PRINCIPAL SECRETARY THE STA TE 0F MADH YA
PRADESH AND 4 ORS.)

19-10-2016

Parties through their counsel. Writ petition is admitted for hearing. (PRAKASH SHRIVASTAVA) JUDGE