Madhya Pradesh High Court
Akshay Kumar Gupta And 4 Ors. vs Principal Secretary The State Of Madhya ... on 19 October, 2016
WP-9208-201 1 (AKSHAYKUIWAR GUPTA AND 4 ORS. Vs PRINCIPAL SECRETARY THE STA TE 0F MADH YA PRADESH AND 4 ORS.) 19-10-2016
Parties through their counsel. Writ petition is admitted for hearing. (PRAKASH SHRIVASTAVA) JUDGE