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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(1) in Punjab Urban Planning and Development Authority Building Rules, 2013

(1)Each residential building intended for the use of a single family shall, in addition to living room or rooms, have at least;
(a)One kitchen or kitchen above; and
(b)One bath room or an enclosed or open bathing platform and water closet; or
(c)One toilet comprising of a bathroom and a water closet