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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1)(a) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(a)Supernumerary seats of Bachelor of Construction Technology and Interior Design Courses shall be filled in accordance with the directions of the All India Council for Technical Education (AICTE), New Delhi or the Ministry of Human Resources Development, Government of India.