Himachal Pradesh High Court
Nikka Ram & Others vs State Of Himachal Pradesh & Others on 15 July, 2015
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA
CWPs No. 661 to 664 of 2015
Date of decision: 15.07.2015
.
1. CWP No. 661 of 2015
Nikka Ram & others .....Petitioners
Versus
State of Himachal Pradesh & others
.....Respondents
2. CWP No. 662 of 2015
2015
Daulat Ram & others .....Petitioners
Versus
State of Himachal Pradesh & others
r .....Respondents
3. CWP No. 663
663 of 2015
Ram Murti & others .....Petitioners
Versus
State of Himachal Pradesh & others
.....Respondents
4. CWP No. 664
664 of 2015
Parmeshwari Dass & others .....Petitioners
Versus
State of Himachal Pradesh & others
.....Respondents
________________________________________________
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Whether approved for reporting?1
_________________________________________
For the petitioner(s) : Mr. Amrinder Singh Rana,
Advocate.
For the respondents: Mr. Shrawan Dogra, Advocate
General with Mr. Anup Rattan, Mr.
Romesh Verma, Additional
Advocate Generals and Mr. J.K.
Verma, Deputy Advocate General.
1
Whether the reporters of Local Papers may be allowed to see the judgment?
::: Downloaded on - 15/04/2017 18:34:41 :::HCHP
-2-
Mansoor Ahmad Mir, Chief Justice (Oral)
Mr. Anup Rattan, learned Additional Advocate .
General stated at the Bar that the subject matter of these writ petitions stands already determined by this Court in the judgments rendered in CWP No. 649 of 2015, titled Ram Murti & others versus State of Himachal Pradesh & others and CWP No. 650 of 2015 titled Nika Ram & others versus State of Himachal Pradesh & others, decided on 29.04.2015. His statement is taken on record.
2. In the given circumstances, we deem it proper to dispose of these writ petitions in the light of the judgments, supra. Disposed of accordingly. The judgments, supra shall form part of this judgment, also.
Copy dasti.
(Mansoor Ahmad Mir) Chief Justice.
July 15,
15, 2015 (Tarlok Singh Chauhan)
(hemlata) Judge.
::: Downloaded on - 15/04/2017 18:34:41 :::HCHP