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State of Uttar Pradesh - Section

Section 41 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

41. Night shifts.

- Where a building worker employed in building or other construction work works on a shift which extends beyond midnight -
(a)[ A rest day for the purposes of Rule 38 and Rule 40 shall mean a period of twenty-four consecutive hours beginning from the time when such shift ends;] [Substituted by Notification No. 989/XXXVI-2-2017, dated 23.8.2017, (w.e.f. 4.2.2009).]
(b)the hours after midnight during which such building worker has worked shall be counted towards the previous day; and
(c)the following day shall be deemed to be the period of twenty-four hours beginning from the time when such shift ends.