Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] Union of India - Subsection Section 5B(4) in The Cotton Ginning and Pressing Factories Act, 1925 (4)The representatives referred to in clauses (b) and (c) of sub-section (2) shall be appointed in such manner as may be prescribed.
