Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Lakshadweep - Subsection Section 8(iii) in The Lakshadweep Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016 (iii)There are no encumbrances upon the said Land or the Project;
