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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(4)(viii) in The Punjab State Warehousing Corporation Regulations, 1976

(viii)The Executive Engineer of the Corporation or any other officer to be nominated by the Chairman and acceptable to the Corporation would usually be the Arbitrator in case of any dispute between the Punjab State Warehousing Corporation and the Contractor or Supplier.