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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(2)The client applications i.e. software used by requesting entity for the purpose of authentication, shall conformto the standard APIs and specifications laid down by the Authority from time to time for this purpose.