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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in Life Insurance Corporation of India (Staff) Rules, 1960

(d)"Corporation" means the Life Insurance Corporation of India.
(da)[ "Executive Director" shall mean any officer of the Corporation appointed as an Executive Director and so designated.] [Inserted by Notification No. G.S.R. 459(E), dated 30.6.2021 (w.e.f. 23.7.1960).]