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[Cites 0, Cited by 0] [Section 2(32)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(32)(a) in The New Delhi Municipal Council Act, 1994

(a)the custodian of evacuee property in respect of evacuee property vested in him under the Administration of Evacuee Property Act, 1950 (31 of 1950 ); and