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[Cites 0, Cited by 0] [Section 65B(4)] [Section 65B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65B(4)(b) in The Evidence Act, 1977 (1920 A.D)

(b)giving such particulars of any device involved in the production of that electronic record as may be appropriate for the purpose of showing that the electronic record was produced by a computer;