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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(5) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(5)While issuing the arms, it shall be ensured that members concerned of the Raksha Samities have appropriate arrangement for safe custody of the Government arms and ammunitions provided to them, so that the security of Government arms and ammunitions is properly ensured.